Ram Prasad & Others vs D.D.C. Azamgarh And Others
2017 Latest Caselaw 928 ALL

Citation : 2017 Latest Caselaw 928 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Ram Prasad & Others vs D.D.C. Azamgarh And Others on 19 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 36681 of 2002
 

 
Petitioner :- Ram Prasad & Others
 
Respondent :- D.D.C. Azamgarh And Others
 
Counsel for Petitioner :- Ram Kishun Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Order on the Substitution Application

Issue notice on the delay condonation application.

Order Date :- 19.5.2017

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