Shiv Ram Gupta vs Principal Secy. P.W.D. Lucknow ...
2017 Latest Caselaw 913 ALL

Citation : 2017 Latest Caselaw 913 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Shiv Ram Gupta vs Principal Secy. P.W.D. Lucknow ... on 19 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1316 of 2003
 

 
Petitioner :- Shiv Ram Gupta
 
Respondent :- Principal Secy. P.W.D. Lucknow And Others
 
Counsel for Petitioner :- R.N.Gupta,R J Gupta,Rishabh Tripathi,S R Gupta
 
Counsel for Respondent :- C.S.C.,Shishir Jain
 

 
Hon'ble Vivek Chaudhary,J.

Sri Rishabh Tripathi, learned counsel for petitioner has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 19.5.2017

psd

(Vivek Chaudhary,J.)

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