Prakhar Singh vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 91 ALL

Citation : 2017 Latest Caselaw 91 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Prakhar Singh vs State Of U.P. And 3 Ors. on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 53303 of 2016
 

 
Petitioner :- Prakhar Singh
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Awadh Behari Singh,Manish Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

Learned standing counsel states that he has filed a counter affidavit on 29.4.2017, which is not on record.

Office is directed to trace out the same and list the matter in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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