Mahadeo Prasad vs State Of U.P.
2017 Latest Caselaw 906 ALL

Citation : 2017 Latest Caselaw 906 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Mahadeo Prasad vs State Of U.P. on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 145 of 2002
 

 
Revisionist :- Mahadeo Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Kamal Krishna
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

This case is passed over for the day on the ground of illness of Sri Kamal Krishna, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 19.5.2017

G.S

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