Mazahar Ali vs State Of U.P. & Others
2017 Latest Caselaw 903 ALL

Citation : 2017 Latest Caselaw 903 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Mazahar Ali vs State Of U.P. & Others on 19 May, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 
Case :- CRIMINAL REVISION No. - 1417 of 2002
 
Revisionist :- Mazahar Ali
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- A.K. Singh,V.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

List in the first week of July, 2017, before appropriate Bench.

Order Date :- 19.5.2017

G.S

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