Kashi Ram & Others vs Kashi Ram & Others
2017 Latest Caselaw 874 ALL

Citation : 2017 Latest Caselaw 874 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Kashi Ram & Others vs Kashi Ram & Others on 18 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 650 of 2001
 

 
Appellant :- Kashi Ram & Others
 
Respondent :- Kashi Ram & Others
 
Counsel for Appellant :- J.N. Sharma
 
Counsel for Respondent :- A.K. Mishra,Mahendra Pratap
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list.

Order Date :- 18.5.2017

pks

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