Ved Prakash Agrawal vs State Of U.P. And Others
2017 Latest Caselaw 872 ALL

Citation : 2017 Latest Caselaw 872 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Ved Prakash Agrawal vs State Of U.P. And Others on 18 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51290 of 2008
 

 
Petitioner :- Ved Prakash Agrawal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- P.S. Baghel,Sheetla Prasad
 
Counsel for Respondent :- C.S.C.,Shivam Yadav,V.B. Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is allowed a week's time to comply with the previous order of this Court dated 3.5.2017.

List in the next cause list.

Order Date :- 18.5.2017

pks

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