Kaushal Kishor Gaur vs State Of U.P. & Others
2017 Latest Caselaw 871 ALL

Citation : 2017 Latest Caselaw 871 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Kaushal Kishor Gaur vs State Of U.P. & Others on 18 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 63743 of 2007
 

 
Petitioner :- Kaushal Kishor Gaur
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- M.D. Singh Shekhar,Bal Mukund
 
Counsel for Respondent :- C.S.C.,Ajeet Rana
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri B.Malik, Advocate has filed appearance slip on behalf of the petitioner. It is taken on record.

List revised.

Shri Ajeet Rana, learned counsel for the respondent is not present.

List in the next cause list.

Learned counsel for the petitioner shall inform the other side in writing that the matter will be taken up in the next cause list and obtain a receipt thereof.

Order Date :- 18.5.2017

pks

Download the LatestLaws.com Mobile App