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Virendra Bahadur Singh vs State Of U.P.Through Principal ...
2017 Latest Caselaw 868 ALL

Citation : 2017 Latest Caselaw 868 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Virendra Bahadur Singh vs State Of U.P.Through Principal ... on 18 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1453 of 2002
 

 
Petitioner :- Virendra Bahadur Singh
 
Respondent :- State Of U.P.Through Principal Secy. Home Lucknow
 
Counsel for Petitioner :- R.C.Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

This case was listed on 10.05.2017 and was adjourned on the illness of Sri R.C. Saxena, learned counsel for petitioner. Today, again Sri R. C. Saxena has sent an illness slip.

As a last opportunity, the case is adjourned for today.

List peremptorily in next cause list.

On the next date of listing, the matter will not be adjourned.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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