Smt. Sharda Shukla vs Vidya Niketan & Another
2017 Latest Caselaw 860 ALL

Citation : 2017 Latest Caselaw 860 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Smt. Sharda Shukla vs Vidya Niketan & Another on 18 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- SECOND APPEAL No. - 221 of 1999
 

 
Appellant :- Smt. Sharda Shukla
 
Respondent :- Vidya Niketan & Another
 
Counsel for Appellant :- K.K.Tripathi,K.K. Tewari
 
Counsel for Respondent :- Vishnu Behari Tiwari
 

 
Hon'ble Abhai Kumar,J.

On the request of the learned counsel for the appellant, list in the next cause list.

Order Date :- 18.5.2017

N.A.

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