Sudhir Kumar Saini vs Director Panchayati Raj
2017 Latest Caselaw 853 ALL

Citation : 2017 Latest Caselaw 853 ALL
Judgement Date : 18 May, 2017

Allahabad High Court

Sudhir Kumar Saini vs Director Panchayati Raj on 18 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 999 of 2003
 

 
Petitioner :- Sudhir Kumar Saini
 
Respondent :- Director Panchayati Raj
 
Counsel for Petitioner :- R.B.S. Rathore,D.C.Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list again peremptorily in next cause list.

The matter will not be adjourned on next date of listing.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

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