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Om Prakash Singh vs State Of U.P.Through ...
2017 Latest Caselaw 849 ALL

Citation : 2017 Latest Caselaw 849 ALL
Judgement Date : 18 May, 2017

Allahabad High Court
Om Prakash Singh vs State Of U.P.Through ... on 18 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 29 of 2001
 

 
Petitioner :- Om Prakash Singh
 
Respondent :- State Of U.P.Through Secy.Education And 3 Ors.
 
Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh Parihar,Shashank Shekhar Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 18.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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