Vinay Kumar Sinha vs State Bank Of India Through ...
2017 Latest Caselaw 838 ALL

Citation : 2017 Latest Caselaw 838 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Vinay Kumar Sinha vs State Bank Of India Through ... on 17 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5780 of 2001
 

 
Petitioner :- Vinay Kumar Sinha
 
Respondent :- State Bank Of India Through Chairman
 
Counsel for Petitioner :- Ravi Singh,R R Mishra,Umesh Chandra Pandey,Yogendra Singh
 
Counsel for Respondent :- N.K.Seth,Aseem Chandra,C.S.C.,D.P. Dwivedi
 

 
Hon'ble Vivek Chaudhary,J.

Arguments heard.

Judgment reserved.

Order Date :- 17.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App