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Smt. Akhilesh Kumari vs Sri Chiraunji Lal
2017 Latest Caselaw 833 ALL

Citation : 2017 Latest Caselaw 833 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Smt. Akhilesh Kumari vs Sri Chiraunji Lal on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 372 of 2017
 

 
Appellant :- Smt. Akhilesh Kumari
 
Respondent :- Sri Chiraunji Lal
 
Counsel for Appellant :- Ajendra Kumar
 
Counsel for Respondent :- Kamlesh Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri Kamlesh Singh, Advocate appears for the respondent.  He prays for and is allowed one month's time to file a counter affidavit.

List this matter on 18.07.2017.

Till then operation of the impugned judgment and decree dated 31.03.2017 shall be kept in abeyance.

Order Date :- 17.5.2017

pks

 

 

 
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