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United India Insurance Co. Ltd. vs M/S. Kundan Talkies & Others
2017 Latest Caselaw 821 ALL

Citation : 2017 Latest Caselaw 821 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
United India Insurance Co. Ltd. vs M/S. Kundan Talkies & Others on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 635 of 1998
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- M/S. Kundan Talkies & Others
 
Counsel for Appellant :- Parmata Rai,A.B. Saran,Ajay Singh
 
Counsel for Respondent :- Deo Raj,Amit
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the appellant submits that he has filed the paper book.

Office to submit report.

List in the next cause list.

Order Date :- 17.5.2017

pks

 

 

 
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