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Virendra Bahadur Nigam vs State Of U.P. And Anr.
2017 Latest Caselaw 808 ALL

Citation : 2017 Latest Caselaw 808 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Virendra Bahadur Nigam vs State Of U.P. And Anr. on 17 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 7901 of 2015
 

 
Petitioner :- Virendra Bahadur Nigam
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- S.N. Dubey
 
Counsel for Respondent :- C.S.C.,Anil Tiwari,Illegible
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Daya Shankar Tripathi,J.

List in the next cause list.

Interim order, if any, granted earlier to continue till the next date of listing.

Order Date :- 17.5.2017

atul

 

 

 
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