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National Insurance Co. Ltd. vs Salman And Others
2017 Latest Caselaw 799 ALL

Citation : 2017 Latest Caselaw 799 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
National Insurance Co. Ltd. vs Salman And Others on 17 May, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 67 of 2014
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Salman And Others
 
Counsel for Appellant :- S.K. Mehrotra
 
Counsel for Respondent :- R.R. Tiwari
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials  present. He states  that the matter may be referred to the National Lok Adalat to be held on 8.7.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 8.7.2017.

Order Date :- 17.5.2017

N.A.

 

 

 
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