National Insurance Co Ltd vs Surendra Kumar Sharma & Others
2017 Latest Caselaw 797 ALL

Citation : 2017 Latest Caselaw 797 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

National Insurance Co Ltd vs Surendra Kumar Sharma & Others on 17 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 846 of 2005
 

 
Appellant :- National Insurance Co Ltd
 
Respondent :- Surendra Kumar Sharma & Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Rajesh Kr. Mishra,Dushyant Kr.,R.C. Srivastava
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 8.7.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 8.7.2017.

Order Date :- 17.5.2017

N.A.

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