Smt. Pinki Yadav vs Narendra Yadav
2017 Latest Caselaw 788 ALL

Citation : 2017 Latest Caselaw 788 ALL
Judgement Date : 17 May, 2017

Allahabad High Court

Smt. Pinki Yadav vs Narendra Yadav on 17 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 369 of 2017
 

 
Appellant :- Smt. Pinki Yadav
 
Respondent :- Narendra Yadav
 
Counsel for Appellant :- Satendra Kumar Upadhyay
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date fixing 18.07.2017.

List this matter on 18.07.2017.

Till then, operation of the judgment and decree dated 29.03.2017 shall be kept in abeyance.

Order Date :- 17.5.2017

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