Shama Afroz (Smt.) And Another vs Musharaff Ahmad
2017 Latest Caselaw 759 ALL

Citation : 2017 Latest Caselaw 759 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Shama Afroz (Smt.) And Another vs Musharaff Ahmad on 16 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 311 of 2016
 

 
Appellant :- Shama Afroz (Smt.) And Another
 
Respondent :- Musharaff Ahmad
 
Counsel for Appellant :- Alok Kumar Yadav,Jigyasa Singh
 
Counsel for Respondent :- M.J.Akhtar,V.M.Zaidi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Cause shown is sufficient; delay is condoned.

Office to allot regular number to this appeal.

List this matter on 17.07.2017.

Interim order, if any, to continue till then.

Order Date :- 16.5.2017

pks

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