Manoj Kumar Singh vs State Of U.P. And Another
2017 Latest Caselaw 749 ALL

Citation : 2017 Latest Caselaw 749 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Manoj Kumar Singh vs State Of U.P. And Another on 16 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 28411 of 2014
 

 
Applicant :- Manoj Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Mohd. Shere Ali
 

 
Hon'ble Abhai Kumar,J.

List has been revised. None present on behalf of the parties. In view of the order dated 23.3.2017 rejoinder affidavit has not been filed so far.

Interim order dated 30.7.2014 is hereby recalled.

Information regarding this order be communicated to the court concerned with request that receiving information be communicated to this Court.

The matter is passed over for the day.

Order Date :- 16.5.2017

N.A.

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