Anees Alias Guddu And 2 Ors. vs State Of U.P. And Another
2017 Latest Caselaw 746 ALL

Citation : 2017 Latest Caselaw 746 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Anees Alias Guddu And 2 Ors. vs State Of U.P. And Another on 16 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 39078 of 2014
 

 
Applicant :- Anees Alias Guddu And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.K. Sharma,Atul Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

The office has not reported the service upon O.P. No. 2, which was issued as per office report dated 29.4.2015.

The office is directed to submit the service report upon O.P. No. 2.

List again in the next cause list.

Order Date :- 16.5.2017

N.A.

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