Alok Gupta vs State Of U.P. And Another
2017 Latest Caselaw 744 ALL

Citation : 2017 Latest Caselaw 744 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Alok Gupta vs State Of U.P. And Another on 16 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 38715 of 2014
 

 
Applicant :- Alok Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.S. Chahar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

None present on behalf of the applicant even in the revised list.

Notice issued to respondent no. 2 has returned back after service.

The matter is passed over for the day. It will be listed peremptorily in the second week of July, 2017.

Order Date :- 16.5.2017

N.A.

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