Samsuddin vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 726 ALL

Citation : 2017 Latest Caselaw 726 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Samsuddin vs State Of U.P. And 3 Ors. on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 15414 of 2017
 

 
Petitioner :- Samsuddin
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Shashi Kant Upadhyay
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned Standing Counsel prays for and is granted three weeks' further time to file counter affidavit, as required vide order dated 25.04.2017.

List in the first week of July 2017.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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