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Raman Sahani vs The State Of U.P.
2017 Latest Caselaw 721 ALL

Citation : 2017 Latest Caselaw 721 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Raman Sahani vs The State Of U.P. on 15 May, 2017
Bench: Anil Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 3047 of 2017
 

 
Applicant :- Raman Sahani
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Amrendra Singh
 

 
Hon'ble Anil Kumar Srivastava-II,J.

Sri Amrendra Singh, learned counsel for opposite party submits that Sri I.B.Singh Senior Advocate will argue the matter.  Supplementary affidavit is filed to the effect.

He prays for fixing the matter on 18.4.2017 as Sri I.B.Singh is out of station.

List on 18.05.2017.

Order Date :- 15.5.2017

kvg/-

 

 

 
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