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Shatrughan Mani Tripathi And ... vs State Of U.P. And Others
2017 Latest Caselaw 716 ALL

Citation : 2017 Latest Caselaw 716 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Shatrughan Mani Tripathi And ... vs State Of U.P. And Others on 15 May, 2017
Bench: Arun Tandon, Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Case :- SPECIAL APPEAL No. - 1745 of 2012
 
Appellant :- Shatrughan Mani Tripathi And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Siddharth Khare,Adarsh Singh,Arvind Kumar Singh,Indra Raj Singh,Shyam K. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

A serious issue which may lead to financial implication  through out the State of U.P. is involved.

Let an affidavit  be filed  by the Secretary Basic Education in response  to the averments  made in the stay application  filed along with  the present special appeal by 24.5.2017.

List on 24.5.2017.

(Rekha Dikshit,J)  (Arun Tandon,J)

Order Date :- 15.5.2017

G.S

 

 

 
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