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Ajitesh Jaiswal And Anr. vs Smt. Shilpi And 3 Others
2017 Latest Caselaw 702 ALL

Citation : 2017 Latest Caselaw 702 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Ajitesh Jaiswal And Anr. vs Smt. Shilpi And 3 Others on 15 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 464 of 2015
 

 
Appellant :- Ajitesh Jaiswal And Anr.
 
Respondent :- Smt. Shilpi And 3 Others
 
Counsel for Appellant :- Dharmendra Shukla,Anil Tiwari
 
Counsel for Respondent :- Preet Pal Singh Rathore
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Counter affidavit has been filed on behalf of respondent no.4. The appellant may file reply within next three weeks.

List thereafter.

Order Date :- 15.5.2017

pks

 

 

 
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