Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Arvind Kumar Awasthi vs State Of U.P. And Others
2017 Latest Caselaw 697 ALL

Citation : 2017 Latest Caselaw 697 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Arvind Kumar Awasthi vs State Of U.P. And Others on 15 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8058 of 2000
 

 
Petitioner :- Arvind Kumar Awasthi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arun Tandon,Ajeet Singh,P N Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned Standing Counsel states that he had filed counter affidavit in the matter on 21.07.2000, which is not on record.

Office to trace out the same and list the matter in the next cause list.

.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter