Teekam Singh vs M/S Kanpur Plasti Pack Limited ...
2017 Latest Caselaw 695 ALL

Citation : 2017 Latest Caselaw 695 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Teekam Singh vs M/S Kanpur Plasti Pack Limited ... on 15 May, 2017

Bench: Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 37942 of 2005
 

 
Petitioner :- Teekam Singh
 
Respondent :- M/S Kanpur Plasti Pack Limited Thru' M.D. & Another
 
Counsel for Petitioner :- Rakesh Pande,Pankaj Sharma
 
Counsel for Respondent :- C.S.C.,Ashok Trivedi
 

 
Hon'ble Mrs. Sangeeta Chandra,J.

Disposed of.

For orders, see order of date passed in Writ Petition No.20823 of 2005 (M/S Kanpur Plasti Pack Ltd. Thru' M.D. vs. Teekam Singh & Others).

Order Date :- 15.5.2017

S Rawat

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