Nurul Hasan vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 691 ALL

Citation : 2017 Latest Caselaw 691 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Nurul Hasan vs State Of U.P. And 2 Ors. on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52799 of 2016
 

 
Petitioner :- Nurul Hasan
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Awadh Narain Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the petitioner states that the rejoinder affidavit is under preparation.

List in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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