B.K. Maurya vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 687 ALL

Citation : 2017 Latest Caselaw 687 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

B.K. Maurya vs State Of U.P. And 2 Ors. on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 58111 of 2016
 

 
Petitioner :- B.K. Maurya
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Abhishek Mishra,Alok Mishra
 
Counsel for Respondent :- C.S.C.,Ganesh Datt Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Counsel for the petitioner seeks time to file rejoinder affidavit.

List in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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