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Arvind Kumar Upadhyay vs State Of U.P. Thru Secreatry ...
2017 Latest Caselaw 683 ALL

Citation : 2017 Latest Caselaw 683 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Arvind Kumar Upadhyay vs State Of U.P. Thru Secreatry ... on 15 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5516 of 2005
 

 
Petitioner :- Arvind Kumar Upadhyay
 
Respondent :- State Of U.P. Thru Secreatry Secondary Education & 7 Ors
 
Counsel for Petitioner :- S C Shukla
 
Counsel for Respondent :- C.S.C.,H S Jain,Ramesh Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in first week of July 2017.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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