Citation : 2017 Latest Caselaw 682 ALL
Judgement Date : 15 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 7616 of 2003 Petitioner :- C/M Mohd Shafi Inter College Haswar Ambedhar Nagar Through Respondent :- District Inspector Schools Ambedkar Nagar And 2 Ors. Counsel for Petitioner :- Shafiq Mirza Counsel for Respondent :- C.S.C.,Sanjay Kumar Yadav Hon'ble Vivek Chaudhary,J.
This case was listed on 21.03.2017. On the said date, learned counsel for petitioner took time for exchange of pleadings for hearing. The matter was passed over for four weeks. Thereafter, matter was listed on 08.05.2017. On the said date, counsel for petitioner in other connected matter Sri Shiwa Kant Tiwari has sent illness slip.
Today, Sri Humayu Mirza states that his Senior Counsel Sri Shafiq Mirza is to argue this petition.
As a last opportunity, the case is passed over for today.
List in the next cause list. The matter will not be passed over on that day.
Order Date :- 15.5.2017
psd
(Vivek Chaudhary,J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!