A.D.A. Ratnam vs Smt. Sujatha Ratnam
2017 Latest Caselaw 664 ALL

Citation : 2017 Latest Caselaw 664 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

A.D.A. Ratnam vs Smt. Sujatha Ratnam on 15 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 483 of 2015
 

 
Appellant :- A.D.A. Ratnam
 
Respondent :- Smt. Sujatha Ratnam
 
Counsel for Appellant :- Manish Goyal,Ankita Jain
 
Counsel for Respondent :- Samit Gopal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the respondent Shri Samit Gopal has complied with the order of this Court dated 08.05.2017. The High Court Legal Services Committee, Allahabad may accept the cost today itself.

Paper book filed by the learned counsel for the respondent is taken on record.

List this matter on 18.07.2017.

On that date it is open to the parties to appear in person in order to make an attempt for reconciliation/settlement.

Order Date :- 15.5.2017

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