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Narsingh Yadav vs The District Judge
2017 Latest Caselaw 662 ALL

Citation : 2017 Latest Caselaw 662 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Narsingh Yadav vs The District Judge on 15 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1683 of 2000
 

 
Petitioner :- Narsingh Yadav
 
Respondent :- The District Judge
 
Counsel for Petitioner :- Vikas Singh,J.Singh,Pushpila Bisht,Sanjay Kumar,Vivek Kumar
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Vijay Kumar
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for respondent prays for and is granted two weeks' further time to file supplementary counter affidavit.

List immediately thereafter.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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