Badri Lal Agrawal vs M.D.,Madhya Pradesh State ...
2017 Latest Caselaw 660 ALL

Citation : 2017 Latest Caselaw 660 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Badri Lal Agrawal vs M.D.,Madhya Pradesh State ... on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 39255 of 1997
 

 
Petitioner :- Badri Lal Agrawal
 
Respondent :- M.D.,Madhya Pradesh State Textile Corpn. Ltd. And Others
 
Counsel for Petitioner :- Ved Byas Mishra
 
Counsel for Respondent :- S.C.,Yasharth
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by the counsel for the petitioner, the case is adjourned for the day.

List in the next cause list. Rejoinder affidavit, if any, may be filed by the next date.

(Manoj Kumar Gupta,J)

Order Date :- 15.5.2017

shailesh

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