Kaushalendra Kumar Singh vs Hon'Ble Inspecting Judge,Hardoi ...
2017 Latest Caselaw 659 ALL

Citation : 2017 Latest Caselaw 659 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Kaushalendra Kumar Singh vs Hon'Ble Inspecting Judge,Hardoi ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1248 of 2000
 

 
Petitioner :- Kaushalendra Kumar Singh
 
Respondent :- Hon'Ble Inspecting Judge,Hardoi & Another
 
Counsel for Petitioner :- G.S. Sikarwar,Abhay Kumar,Shambhoo Sharan Lal Sriva
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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