Smt.Kalpana Pandey vs Deputy Labour Commissioner And 2 ...
2017 Latest Caselaw 655 ALL

Citation : 2017 Latest Caselaw 655 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Smt.Kalpana Pandey vs Deputy Labour Commissioner And 2 ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1837 of 2002
 

 
Petitioner :- Smt.Kalpana Pandey
 
Respondent :- Deputy Labour Commissioner And 2 Ors.
 
Counsel for Petitioner :- Dr.R.K.Srivastava
 
Counsel for Respondent :- C.S.C.,P.K. Sinha
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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