Awadhesh Kumar vs State Of U.P.Through Secy. Urban ...
2017 Latest Caselaw 654 ALL

Citation : 2017 Latest Caselaw 654 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Awadhesh Kumar vs State Of U.P.Through Secy. Urban ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 658 of 2003
 

 
Petitioner :- Awadhesh Kumar
 
Respondent :- State Of U.P.Through Secy. Urban Employment And Poverty Lko
 
Counsel for Petitioner :- Aditya Tewari,A.P.Singh
 
Counsel for Respondent :- C.S.C.,Dharmendra Kumar Dixit,V.R.Singh
 

 
Hon'ble Vivek Chaudhary,J.

List along with writ petition no. 5197 (S/S) of 2002, in next cause list.

Interim order, if any, shall continue till next date of listing.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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