Smt.Anjali Nakra vs U.P.Police Avas Nigam Through ...
2017 Latest Caselaw 650 ALL

Citation : 2017 Latest Caselaw 650 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Smt.Anjali Nakra vs U.P.Police Avas Nigam Through ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1405 of 2003
 

 
Petitioner :- Smt.Anjali Nakra
 
Respondent :- U.P.Police Avas Nigam Through Chairman Cum M.D.And 1 Ors
 
Counsel for Petitioner :- Amitabh Misra,Rajesh Shukla,S.P. Shukla,Vishnu Srivastava
 
Counsel for Respondent :- Rajesh Tiwari,B.R.Singh
 

 
Hon'ble Vivek Chaudhary,J.

As a last opportunity, time is granted to learned counsel for petitioner, for filing amended copy of writ petition.

List peremptorily again in next cause list.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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