Ram Niwas And 2 Ors. vs U.P. State Road Transport Corp. ...
2017 Latest Caselaw 637 ALL

Citation : 2017 Latest Caselaw 637 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Ram Niwas And 2 Ors. vs U.P. State Road Transport Corp. ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 338 of 2003
 

 
Petitioner :- Ram Niwas And 2 Ors.
 
Respondent :- U.P. State Road Transport Corp. Tedi Kothi And 3 Ors.
 
Counsel for Petitioner :- Jai Pratap Singh
 
Counsel for Respondent :- Mahesh Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioners, list in next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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