Bauwa Singh @ Vishram Singh @ ... vs State Of U.P.
2017 Latest Caselaw 633 ALL

Citation : 2017 Latest Caselaw 633 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Bauwa Singh @ Vishram Singh @ ... vs State Of U.P. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 106 of 2017
 

 
Appellant :- Bauwa Singh @ Vishram Singh @ Vikrant Singh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Naresh Singh Chauhan,Rajesh Agnihotri
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned Standing Counsel prays for and is granted two weeks' further time to file objection / counter affidavit.

2. List thereafter.

Order Date :- 12.5.2017

Mukesh

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