Shyam Narayan vs D.D.C.,Ballia And Others
2017 Latest Caselaw 626 ALL

Citation : 2017 Latest Caselaw 626 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Shyam Narayan vs D.D.C.,Ballia And Others on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 36121 of 2002
 

 
Petitioner :- Shyam Narayan
 
Respondent :- D.D.C.,Ballia And Others
 
Counsel for Petitioner :- Shyam Krishna
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

List in the next cause list.

Order Date :- 12.5.2017

pks

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