M/S Kalpana Jewellers, Kanpur vs The Commissioner Of Trade Tax, ...
2017 Latest Caselaw 623 ALL

Citation : 2017 Latest Caselaw 623 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

M/S Kalpana Jewellers, Kanpur vs The Commissioner Of Trade Tax, ... on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SALES/TRADE TAX REVISION No. - 341 of 2002
 

 
Applicant :- M/S Kalpana Jewellers, Kanpur
 
Opposite Party :- The Commissioner Of Trade Tax, U.P. Lko.
 
Counsel for Applicant :- Krishna Agarwal,Rishi Raj Kapoor
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Bharati Sapru,J.

List in the next cause list.

Order Date :- 12.5.2017

pks

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