N.I.A. vs Akhilesh Kumar
2017 Latest Caselaw 621 ALL

Citation : 2017 Latest Caselaw 621 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

N.I.A. vs Akhilesh Kumar on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CIVIL REVISION No. - 89 of 1993
 

 
Revisionist :- N.I.A.
 
Opposite Party :- Akhilesh Kumar
 
Counsel for Revisionist :- Sirish Prasad,Satish Chandra
 
Counsel for Opposite Party :- K.K. Arora,Vinay Kumar Pathak
 

 
Hon'ble Bharati Sapru,J.

Order on the Recall Application

List revised.

None appears to press the application.

The application is dismissed in default.

Order Date :- 12.5.2017

pks

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