National Insurance Company Ltd. vs Smt. Trishla Devi & Another
2017 Latest Caselaw 616 ALL

Citation : 2017 Latest Caselaw 616 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

National Insurance Company Ltd. vs Smt. Trishla Devi & Another on 12 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 398 of 2008
 

 
Appellant :- National Insurance Company Ltd.
 
Respondent :- Smt. Trishla Devi & Another
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Sunil Kumar Mishra
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 20.5.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 20.5.2017.

Order Date :- 12.5.2017

N.A.

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