Indra Deo Yadav vs National Thermal Power ...
2017 Latest Caselaw 608 ALL

Citation : 2017 Latest Caselaw 608 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Indra Deo Yadav vs National Thermal Power ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1583 of 2002
 

 
Petitioner :- Indra Deo Yadav
 
Respondent :- National Thermal Power Corporation Limited Through M.D.
 
Counsel for Petitioner :- Dr.L.P.Misra,R K Singh,Ramesh Kumar Srivastava
 
Counsel for Respondent :- I.B.Singh,Yesh Chaudhary
 

 
Hon'ble Vivek Chaudhary,J.

Since the petitioner challenges virus of rule 24.9 of NTPC rules, it is now entertainable by a Division Bench.

Put up before the appropriate Court.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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