Manoj Kumar Giri vs State Of U.P.Throu Prin. Secy. ...
2017 Latest Caselaw 604 ALL

Citation : 2017 Latest Caselaw 604 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Manoj Kumar Giri vs State Of U.P.Throu Prin. Secy. ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3757 of 2012
 

 
Petitioner :- Manoj Kumar Giri
 
Respondent :- State Of U.P.Throu Prin. Secy. Deptt.Of Food & Supplies &Ors
 
Counsel for Petitioner :- Birendra Singh
 
Counsel for Respondent :- C.S.C.,Bal Gangadhar Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Interim order, if any, shall continue till next date of listing.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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