Sher Singh vs State Of U.P. And Anr
2017 Latest Caselaw 596 ALL

Citation : 2017 Latest Caselaw 596 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Sher Singh vs State Of U.P. And Anr on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 23 of 2013
 

 
Revisionist :- Sher Singh
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Revisionist :- R.P.S. Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

Download the LatestLaws.com Mobile App