Pankaj Kumar Srivastava S vs State Of U.P.Through Secy.Forest ...
2017 Latest Caselaw 581 ALL

Citation : 2017 Latest Caselaw 581 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Pankaj Kumar Srivastava S vs State Of U.P.Through Secy.Forest ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5289 of 2001
 

 
Petitioner :- Pankaj Kumar Srivastava S
 
Respondent :- State Of U.P.Through Secy.Forest And 1 Ors.
 
Counsel for Petitioner :- Inperson
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Case called out. The petitioner is appearing in person. He is not present today.

In the interest of justice, list in the next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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